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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(3) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(3)If an employee loses his Leave Book, the employer shall provide him with a duplicate copy on payment of ten paise, within 15 days and shall complete it from his record.