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Supreme Court - Daily Orders

Ayillyath Yadunath Nambiar vs P. Sreedharan on 11 January, 2022

Bench: Hemant Gupta, V. Ramasubramanian

                                                  1

     ITEM NO.10                Court 11 (Video Conferencing)             SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   19087/2018

     (Arising out of impugned final judgment and order dated                12-04-2018
     in RFA No. 269/2008 passed by the High Court Of                        Kerala At
     Ernakulam)

     AYILLYATH YADUNATH NAMBIAR                                      Petitioner(s)

                                                 VERSUS

     P. SREEDHARAN                                                   Respondent(s)

     IA No. 24332/2019 - EXEMPTION FROM FILING O.T.
     IA No. 13830/2019 - EXEMPTION FROM FILING O.T.
     IA No. 100218/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 13828/2019 - PERMISSION TO FILE ADDITIONAL                      DOCUMENTS/
     FACTS/ANNEXURES)

     WITH

     SLP(C) No. 6476/2019 (XI-A)
     (FOR EXEMPTION FROM FILING O.T. ON IA 100111/2020
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     100113/2020
     FOR REVOCATION OF COURT ORDER ON IA 100114/2020
     IA No. 100111/2020 - EXEMPTION FROM FILING O.T.
     IA No. 100113/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 100114/2020 - REVOCATION OF COURT ORDER)

     Date : 11-01-2022 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE HEMANT GUPTA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     Counsel for the
     parties                       Mr.   Rana Mukherjee, Sr. Adv.
                                   Mr.   Kuriakose Varghese, Adv.
                                   Mr.   V. Shyamohan, Adv.
                                   Mr.   Surya Prakash, Adv.
Signature Not Verified
                                   Ms.   Sradhaxna Mudrika, Adv.
                                   for   M/S. Kmnp Law Aor, AOR
Digitally signed by
Jayant Kumar Arora
Date: 2022.01.11
17:30:48 IST
Reason:


                                   Mr.   D. Seshadri Naidu, Adv.
                                   Mr.   Pai Amit, AOR
                                   Mr.   Harsh Pandey, Adv.
                                   Ms.   Shivali Chaudhary, Adv.
                                   2


     UPON hearing the counsel the Court made the following
                         O R D E R

Perused the letter circulated by learned counsel for the petitioner seeking adjournment due to indisposition. List after three weeks.

The parties may submit short written synopsis before the next date of hearing.

(JAYANT KUMAR ARORA) (ANITA RANI AHUJA) COURT MASTER ASSISTANT REGISTRAR