Supreme Court - Daily Orders
Ayillyath Yadunath Nambiar vs P. Sreedharan on 11 January, 2022
Bench: Hemant Gupta, V. Ramasubramanian
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ITEM NO.10 Court 11 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19087/2018
(Arising out of impugned final judgment and order dated 12-04-2018
in RFA No. 269/2008 passed by the High Court Of Kerala At
Ernakulam)
AYILLYATH YADUNATH NAMBIAR Petitioner(s)
VERSUS
P. SREEDHARAN Respondent(s)
IA No. 24332/2019 - EXEMPTION FROM FILING O.T.
IA No. 13830/2019 - EXEMPTION FROM FILING O.T.
IA No. 100218/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 13828/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
WITH
SLP(C) No. 6476/2019 (XI-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 100111/2020
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
100113/2020
FOR REVOCATION OF COURT ORDER ON IA 100114/2020
IA No. 100111/2020 - EXEMPTION FROM FILING O.T.
IA No. 100113/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 100114/2020 - REVOCATION OF COURT ORDER)
Date : 11-01-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Counsel for the
parties Mr. Rana Mukherjee, Sr. Adv.
Mr. Kuriakose Varghese, Adv.
Mr. V. Shyamohan, Adv.
Mr. Surya Prakash, Adv.
Signature Not Verified
Ms. Sradhaxna Mudrika, Adv.
for M/S. Kmnp Law Aor, AOR
Digitally signed by
Jayant Kumar Arora
Date: 2022.01.11
17:30:48 IST
Reason:
Mr. D. Seshadri Naidu, Adv.
Mr. Pai Amit, AOR
Mr. Harsh Pandey, Adv.
Ms. Shivali Chaudhary, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the petitioner seeking adjournment due to indisposition. List after three weeks.
The parties may submit short written synopsis before the next date of hearing.
(JAYANT KUMAR ARORA) (ANITA RANI AHUJA) COURT MASTER ASSISTANT REGISTRAR