Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 120 in The State Pharmacy Council Rules, 1951

120.

The Corporate Seal shall be kept in a box having two different locks and they key of one of these locks shall be in the custody of the President and the key of the other lock in the custody of the Registrar.