Calcutta High Court (Appellete Side)
(Kaushik Sinha & Anr vs Narendra Modi & Ors.) on 28 September, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1
42 28.9.2016
jb.
W.P. 20361(W) of 2016
(Kaushik Sinha & Anr. vs. Narendra Modi & Ors.)
Mr. Kaushik Sinha .... Petitioner in person
Mr. Kaushik Chanda
Mr. J. S. Dhatt
.... For the Respondent
The writ petition stands delisted for the present with liberty to file an application for amendment.
(Dipankar Datta, J.)