Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

(Kaushik Sinha & Anr vs Narendra Modi & Ors.) on 28 September, 2016

Author: Dipankar Datta

Bench: Dipankar Datta

                                     1




42   28.9.2016
        jb.

                                     W.P. 20361(W) of 2016
                     (Kaushik Sinha & Anr. vs. Narendra Modi & Ors.)


                         Mr. Kaushik Sinha .... Petitioner in person

                         Mr. Kaushik Chanda
                         Mr. J. S. Dhatt
                                          .... For the Respondent

The writ petition stands delisted for the present with liberty to file an application for amendment.

(Dipankar Datta, J.)