Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(x) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(x)it shall not raise question of policy too large to be dealt with within the limits of an answer to a question;