Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013 (1)In the event of a probationary Pilot failing to pass the specified examination within twelve months of his appointment, he will be liable to be discharged.
