Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Bombay Presidency - Subsection Section 18(b) in Bombay Live-Stock Improvement Act, 1933 (b)to take all reasonable measures in their power to prevent the commission of any such offence which they know or have reason to believe is about to be committed; and
