Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Advance Steel Tubes Ltd vs Spack Turnkey Projects P. Ltd on 31 March, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~9 & 10 (Company)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CO.PET. 36/2003 and OLR 245/2019
                                ADVANCE STEEL TUBES LTD.                     ..... Petitioner
                                                Through
                                                versus
                                SPACK TURNKEY PROJECTS P. LTD.               ..... Respondent
                                                Through: Mr Ashok Kumar and Mr Ujjawal
                                                          Goel, Advocates.
                                                Through: Ms Ruchi Sindhwani, Senior Standing
                                                          Counsel for Official Liquidator.
                                                        AND
                          +     CRL.O.(CO.) 5/2006
                                SPACK TRUNKEY PROJECTS P.LTD.              ..... Petitioner
                                               Through
                                               versus
                                MR.BM KHULLAR & ORS.                       ..... Respondents
                                               Through: Mr Ashok Kumar and Mr Ujjawal
                                                        Goel, Advocates.
                                               Through: Ms Ruchi Sindhwani, Senior Standing
                                                        Counsel for Official Liquidator.
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                         ORDER

% 31.03.2022

1. The matter could not be taken up owing to Full Court Reference to condole the said demise of Mr. Justice Satpal & Ms. Justice Aruna Suresh, former Judges of this Court.

2. List on 29.08.2022.

(COURT MASTER) MARCH 31, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:25.04.2022