Delhi High Court - Orders
Advance Steel Tubes Ltd vs Spack Turnkey Projects P. Ltd on 31 March, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~9 & 10 (Company)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 36/2003 and OLR 245/2019
ADVANCE STEEL TUBES LTD. ..... Petitioner
Through
versus
SPACK TURNKEY PROJECTS P. LTD. ..... Respondent
Through: Mr Ashok Kumar and Mr Ujjawal
Goel, Advocates.
Through: Ms Ruchi Sindhwani, Senior Standing
Counsel for Official Liquidator.
AND
+ CRL.O.(CO.) 5/2006
SPACK TRUNKEY PROJECTS P.LTD. ..... Petitioner
Through
versus
MR.BM KHULLAR & ORS. ..... Respondents
Through: Mr Ashok Kumar and Mr Ujjawal
Goel, Advocates.
Through: Ms Ruchi Sindhwani, Senior Standing
Counsel for Official Liquidator.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 31.03.2022
1. The matter could not be taken up owing to Full Court Reference to condole the said demise of Mr. Justice Satpal & Ms. Justice Aruna Suresh, former Judges of this Court.
2. List on 29.08.2022.
(COURT MASTER) MARCH 31, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:25.04.2022