Madhya Pradesh High Court
Atriwal Infrastructure Limited, ... vs Dcit/ Acti on 24 September, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-36297-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 36297 of 2025
(ATRIWAL INFRASTRUCTURE LIMITED, THROUGH DIRECTOR SHRI HEMANT ATRIWAL Vs DCIT/ ACTI
AND OTHERS )
Dated : 24-09-2025
Petitioner by Mr. Ashish Goyal - Advocate.
Respondents - Income Tax Department by Ms. Yashika Bondwal -
Advocate on behalf of Mr. Harsh Parashar - Advocate.
Heard on the question of admission and interim relief.
List the matter along with Writ Petition No.7190 of 2025 in which reply be filed; and a copy of the reply be supplied to all the counsel, who have filed connected writ petitions.
Shri Parashar is also directed to supply list of writ petitions to the Officer on Special Duty (OSD) for listing and hearing analogously on 14.10.2025 .
Let the matter be listed on 14.10.2025 along with connected writ petitions.
Any order passed shall be subject to final out come of this writ petition.
(VIVEK RUSIA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
rcp
Signature Not Verified
Signed by: RAMESH
CHANDRA PITHAWE
Signing time: 9/24/2025
5:24:54 PM