Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 94 in Civil Suit Rules (Assam) 94. Definition of "District Officer". - In this Chapter the words "District Officer" include any Assistant Commissioner, or Extra Assistant Commissioner who may be in immediate charge of this Department under the general control of the District Officer.
