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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(5) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(5)The Comptroller shall see that the register of buildings, furniture, equipments and other items, are maintained up-to-date and arrange for the stock checking of all items in all offices and units of the University.