Allahabad High Court
Ravindra Kumar Inspector And Others vs State Of U.P.Through Chief Secretary ... on 10 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 5373 of 2010 Petitioner :- Ravindra Kumar Inspector And Others Respondent :- State Of U.P.Through Chief Secretary Annexe Lucknow And Ors. Petitioner Counsel :- H.S.Jain Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
List on 20.8.2010, as fresh, to enable learned Standing Counsel to seek instructions as to why petitioners are being discriminated vis-a-vis the other persons, who are appointed in the Z Plus security of the Chief Minister and the Governor.
Order Date :- 10.8.2010 Rao/-