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Allahabad High Court

Ravindra Kumar Inspector And Others vs State Of U.P.Through Chief Secretary ... on 10 August, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 5373 of 2010

Petitioner :- Ravindra Kumar Inspector And Others
Respondent :- State Of U.P.Through Chief Secretary Annexe Lucknow And
Ors.
Petitioner Counsel :- H.S.Jain
Respondent Counsel :- C.S.C.

Hon'ble Satyendra Singh Chauhan,J.

List on 20.8.2010, as fresh, to enable learned Standing Counsel to seek instructions as to why petitioners are being discriminated vis-a-vis the other persons, who are appointed in the Z Plus security of the Chief Minister and the Governor.

Order Date :- 10.8.2010 Rao/-