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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)Stores shall be purchased according to definite requirements and should not ordinarily be purchased in very large quantities when not required to be utilized immediately, or in driblets in order to avoid taking sanction from higher authorities.