Supreme Court - Daily Orders
C.I.T, vs Castle Investment & Industries on 12 January, 2010
>ITEM NO.95 REGISTRAR COURT.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Civil) No(s).18023/2009
C.I.T, Petitioner(s)
VERSUS
CASTLE INVESTMENT & INDUSTRIES Respondent(s)
(With appln(s) for c/delay in filing SLP
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. B.V. Balaram Das,Adv.
Mr. Yatinder Chaudhary, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Await service of notice.
List the matter on 04.02.2010 (ASHOK MENON) vk Registrar