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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(4)(c) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(c)minimum subscription from any investor in initial and follow-on offer shall be [one] [Substituted 'ten' by Notification No. SEBI/LAD-NRO/GN/2019/10, dated 22.4.2019.] lakh rupees ;