Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 113 in Rajasthan Land Revenue Act 1956 113. Preparation of record of rights. - In respect of every local area under survey and record operations or only under record operations the Land Records Officer shall framer for each village or portion of a village comprised therein a record of rights.
