Gauhati High Court
Sudhir Roy And 5 Ors vs The Union Of India And 5 Ors on 3 December, 2018
Author: Manojit Bhuyan
Bench: Manojit Bhuyan, Nani Tagia
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GAHC010207242018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6790/2018
1:SUDHIR ROY AND 5 ORS.
SON OF LATE SUKHAMOY ROY @ SHUKRAM NAMASUDRA, RESIDENT OF
VILLAGE- KURKURI PT-IV, P.S. KATIGORAH, DISTRICT- CACHAR, ASSAM.
2: SMTI. ROMITA ROY
WIFE OF SRI SUDHIR ROY
RESIDENT OF VILLAGE- KURKURI PT-IV
P.S. KATIGORAH
DISTRICT- CACHAR
ASSAM.
3: SONTOSH ROY
SON OF SRI SUDHIR ROY
RESIDENT OF VILLAGE- KURKURI PT-IV
P.S. KATIGORAH
DISTRICT- CACHAR
ASSAM.
4: PIYUSH ROY
SON OF SRI SUDHIR ROY
RESIDENT OF VILLAGE- KURKURI PT-IV
P.S. KATIGORAH
DISTRICT- CACHAR
ASSAM.
5: SMTI. RIMPI ROY
DAUGHTER OF SRI SUDHIR ROY
RESIDENT OF VILLAGE- KURKURI PT-IV
P.S. KATIGORAH
DISTRICT- CACHAR
ASSAM.
6: SMTI. MAMPI ROY
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DAUGHTER OF SRI SUDHIR ROY
RESIDENT OF VILLAGE- KURKURI PT-IV
P.S. KATIGORAH
DISTRICT- CACHAR
ASSAM
VERSUS
1:THE UNION OF INDIA AND 5 ORS.
THROUGH THE MINISTRY OF HOME AFFAIRS GRIHA MANTRALAYA, NEW
DELHI- 110001
2:THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
HOME DEPTT.
DISPUR
GUWAHATI- 781006.
3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN SADAN ASOKA ROAD
NEW DELHI- 110001
4:THE STATE CO-ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
BHANGAGARH
GUWAHATI- 781005
5:THE DEPUTY COMMISSIONER
CACHAR
P.O. SILCHAR AND DISTRICT CACHAR
ASSAM
PIN- 788001.
6:THE SUPERINTENDENT OF POLICE (BORDER)
CACHAR
P.O. SILCHAR
DISTRICT CACHAR
ASSAM
PIN- 788001
Advocate for the Petitioner : MR G P BHOWMIK
Advocate for the Respondent : ASSTT.S.G.I.
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BEFORE
HON'BLE MR. JUSTICE MANOJIT BHUYAN
HON'BLE MR. JUSTICE NANI TAGIA
ORDER
03.12.2018 (Manojit Bhuyan, J) Registry to send reminder for requisitioning the case records again. Matter be posted for Motion on 04.01.2019. Interim order passed earlier to continue until the next date. This order be brought to the notice of the Registrar (Judicial).
JUDGE JUDGE Comparing Assistant