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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(2A) in Karnataka Housing Board Act, 1962

(2A)[ The names of members appointed including the Chairman shall be notified in the official Gazette.] [Inserted by Act 10 of 1974 w.e.f. 3.11.1973.]