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Central Administrative Tribunal - Chandigarh

Unknown vs Union Of India Through Its Secretary on 24 May, 2016

      

  

   

 CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH

Order reserved on: 20.05.2016

ORIGINAL APPLICATION NO. 063/00046/2016
  & M.A. NO.063/00054/2016
 
Chandigarh,  this the 24th   day of  May, 2016


CORAM: HONBLE MR. JUSTICE L.N. MITTAL, MEMBER (J)
	      HONBLE MRS. RAJWANT SANDHU, MEMBER (A)


Yashodhra Verma, W/o Sh. Hari Dutt Verma, aged 58 years, r/o Triveni Verma Niwas, below BCS, New Shimla, Tehsil & Distt. Shimla 
 ( H.P)- (Group-C).

.APPLICANT
BY ADVOCATE: MS. SHIKHA CHAUHAN

VERSUS

1. Union of India through its Secretary, Ministry of Post and Communication, Dak Bhawan, Sansad Marg, New Delhi. 
2. The Post Master General, Shimla, H.P. 
3. The Senior Superintendent of Post Offices, Shimla Division, Shimla (H.P.). 

.RESPONDENTS

ORDER

 HONBLE MR. JUSTICE L.N. MITTAL, MEMBER(J):-

For the reasons recorded in our order of even date in O.A. No. 063/00043/2016 titled Poonam Sharma Vs. Union of India and Ors., the instant O.A. is dismissed in limine alongwith M.A. (JUSTICE L.N. MITTAL) MEMBER(J) (RAJWANT SANDHU) MEMBER(A) Dated: 24.05.2016 `SK 1 (OA No 063/00046/2016 & M.A. No. 063/00054/2016)