Madhya Pradesh High Court
Neeraj Jaiswal vs The State Of Madhya Pradesh on 13 August, 2024
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-13681-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 13-08-2024 Due to paucity of time, the matter could not be taken up.
List after two weeks.
IR, if any, to continue till the next date of hearing.
(VIJAY KUMAR SHUKLA) JUDGE Sourabh Signature Not Verified Signed by: SOURABH YADAV Signing time: 14-08-2024 09:51:55