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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(l) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(l)"Central Transmission Utility (CTU)" means any Government company, which the Central Government may notify under sub-section (1) of Section 38 of the Act;