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Andhra Pradesh High Court - Amravati

Sree Kodanda Ramaswamy Temple Trust vs The State Of Andhra Pradesh on 22 September, 2025

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE: WRIT PETITION No. 24501 of 2025

                                    PROCEEDING SHEET

Sl.                                                                                     Office
        DATE                                     ORDER
No                                                                                      Note

04.   22.09.2025     TRR, J

                               Both the unofficial respondent and official

respondents are seeking permission of the authorities to grant some land for the purpose of two different temples.

In this regard, the unofficial respondent sought some time to file counter affidavit.

The 2nd respondent is directed to address the representation dated 30.07.2025 within a period of two weeks from the date of receipt of copy of the order.

For filing of counter affidavit, list the matter after Dussehra Vacation, 2025.

_______ TRR,J Harin