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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2)(g) in Jammu and Kashmir Civil Services (Medical Attendance-Cum-Allowance) Rules, 1990

(g)Cost of "hearing aid" and "artificial limbs" on the advice of hospital authorities.