Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 37] [Entire Act] State of Assam - Subsection Section 37(e) in Assam Co-Operative Societies Act, 2007 (e)has acted in a manner prejudicial to the interest of the cooperative society in' particular or the cooperative movement in general.
