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State of Bihar - Section

Section 16 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

16. Disposal of the applications for medical assistance in the cases of injury and incurable diseases.

- Upon receipt of the application for grant of medical assistance in the cases of injury and incurable diseases, the Labour Superintendent/District Magistrate shall process it promptly. If the application has been received by the labour superintendent, he shall after checking that the application is in order submit it with his comments to the District Magistrate for decision.