Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act] UT Chandigarh - Subsection Section 83(1)(a) in The Punjab Value Added Tax Act, 2005 (a)who is a liquidator of any company, firm or society, which is being wound up whether under the orders of a Court or otherwise; or