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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(b) in Chaudhary Ranbir Singh University, Jind Act, 2014

(b)to consider and pass resolution on ,the annual report annual budget, annual account of the University and on the audit report of such accounts;