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State of Punjab - Section

Section 53 in Punjab Excise Bonded Warehouse Rules, 1957

53.

In case any liquor becomes unpotable due to any cause whatsoever or the same cannot be brought into any other use, industrial or otherwise, the same shall be destroyed under the orders of the Financial Commissioner in the presence of the Excise and Taxation Officer of the district. The same shall then be stuck off from the registers.