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State of Chattisgarh - Section

Section 24 in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

24. Method of Voting.

- The method of voting shall be in accordance with the procedure prescribed in the Chhattisgarh Municipal Corporation Act, 1956 (No. 23 of 1956) and the Chhattisgarh Municipalities Act, 1961 (No. 37 of 1961).