Delhi High Court - Orders
(1) Gurdev Singh vs Ms Bptp Limited on 20 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~1, 2, 3, 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 643/2022
(1) GURDEV SINGH ..... Petitioner
Through: Ms. Tulika Bhatnagar, Adv. (through
v/c) for Mr. Sanjeet Singh, Adv.
versus
MS BPTP LIMITED ..... Respondent
Through: Mr. Manish Sharma and Ms. Jigyasa
Sharma, Advs.
+ ARB.P. 644/2022
(2) NILESH PATEL ..... Petitioner
Through: Ms. Tulika Bhatnagar, Adv. (through
v/c) for Mr. Sanjeet Singh, Adv.
versus
MS BPTP LIMITED ..... Respondent
Through: Mr. Manish Sharma and Ms. Jigyasa
Sharma, Advs.
+ ARB.P. 645/2022
(3) MS SHIVANSHI ELECTRICAL AND ELECTRONICS P LTD
..... Petitioner
Through: Ms. Tulika Bhatnagar, Adv. (through
v/c) for Mr. Sanjeet Singh, Adv.
versus
MS BPTP LIMITED ..... Respondent
Through: Mr. Manish Sharma and Ms. Jigyasa
Sharma, Advs.
+ ARB.P. 646/2022
(4) PAWAN KUMAR SHARMA ..... Petitioner
Through: Ms. Tulika Bhatnagar, Adv. (through
v/c) for Mr. Sanjeet Singh, Adv.
versus
MS BPTP LIMITED ..... Respondent
Through: Mr. Manish Sharma and Ms. Jigyasa
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 23:12:57
Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 20.09.2023
1. Learned counsel for the petitioner seeks an adjournment.
2. List on 07.02.2024.
SACHIN DATTA, J SEPTEMBER 20, 2023/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:12:57