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Delhi High Court - Orders

(1) Gurdev Singh vs Ms Bptp Limited on 20 September, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~1, 2, 3, 4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 643/2022
                                    (1)         GURDEV SINGH                                                                      ..... Petitioner
                                                                                      Through:                 Ms. Tulika Bhatnagar, Adv. (through
                                                                                                               v/c) for Mr. Sanjeet Singh, Adv.
                                                              versus
                                                MS BPTP LIMITED                                                                ..... Respondent
                                                              Through:                                         Mr. Manish Sharma and Ms. Jigyasa
                                                                                                               Sharma, Advs.

                                    +           ARB.P. 644/2022
                                    (2)         NILESH PATEL                                                                      ..... Petitioner
                                                                                      Through:                 Ms. Tulika Bhatnagar, Adv. (through
                                                                                                               v/c) for Mr. Sanjeet Singh, Adv.
                                                              versus
                                                MS BPTP LIMITED                                                                ..... Respondent
                                                              Through:                                         Mr. Manish Sharma and Ms. Jigyasa
                                                                                                               Sharma, Advs.

                                    +           ARB.P. 645/2022
                                    (3)         MS SHIVANSHI ELECTRICAL AND ELECTRONICS P LTD
                                                                                                   ..... Petitioner
                                                                Through: Ms. Tulika Bhatnagar, Adv. (through
                                                                         v/c) for Mr. Sanjeet Singh, Adv.
                                                                versus
                                                MS BPTP LIMITED                             ..... Respondent
                                                                Through: Mr. Manish Sharma and Ms. Jigyasa
                                                                         Sharma, Advs.

                                    +           ARB.P. 646/2022
                                    (4)         PAWAN KUMAR SHARMA                          ..... Petitioner
                                                                Through: Ms. Tulika Bhatnagar, Adv. (through
                                                                         v/c) for Mr. Sanjeet Singh, Adv.
                                                                versus
                                                MS BPTP LIMITED                             ..... Respondent
                                                                Through: Mr. Manish Sharma and Ms. Jigyasa




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 23:12:57
                                                                                                   Sharma, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 20.09.2023

1. Learned counsel for the petitioner seeks an adjournment.

2. List on 07.02.2024.

SACHIN DATTA, J SEPTEMBER 20, 2023/cl This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:12:57