Supreme Court - Daily Orders
Registrar General, Calcutta High Court vs Souvik Mukherjee &Ampamp; Ors. on 19 August, 2014
è ITEM NO.26 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.18443-18444/2014
(Arising out of impugned final judgment and order dated 17/02/2014
in AST No.223/2013 with ASTA No.110/2013 passed by the High Court
Of Calcutta)
REGISTRAR GENERAL, CALCUTTA HIGH COURT Petitioner(s)
VERSUS
SOUVIK MUKHERJEE & ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment)
Date : 19/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE M.Y. EQBAL
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. G. S. Chatterjee ,Adv.
Mr. Raja Chatterjee, Adv.
Ms. Runa Bhuyan, Adv.
For Respondent(s) Mr. K.K. Venugopal, Sr. Adv.
Ms. Prerana Singh, Adv.
Mr. B.P. Yadav, Adv.
For Mrs. Sarla Chandra ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(SANJAY KUMAR) (SAROJ SAINI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2014.08.21
13:32:25 IST
Reason: