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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(5)(c) in The M.P. Farmers' Organisation Election Rules, 1999

(c)The last date and time for withdrawal of the candidature shall not be later than 3.00 p.m. of the third day succeeding the day appointed for scrutiny of the nominations, whether or not it is a public holiday;