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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Meghalaya - Subsection

Section 84(1)(a) in Meghalaya Value Added Tax Act, 2003

(a)Shall have, at all time during normal working hours and all reasonable times without any prior notice to any person full and free access to any premises, place, goods, books, records, computer or any electronically stored date.