Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 4 August, 2025
1 COMP-9-2011 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) Dated : 04-08-2025 Shri K. Gopalkrishna, Sr. Advocate with Shri P.V. Shailajan, ADvocarte, Shri Summet Samvatsar, Advocate andShri Kaushtubh Fadnis - Advocate for the applicant.
Shri H.Y. Mehta, learned counsel for the Official Liquidator. Shri Yogesh Mittal, Advocate for UOI.
Shri Vivek Patwa - Advocate for Sun Star Infra.
As prayed by parties jointly, list on 8/9/2025.
(PAVAN KUMAR DWIVEDI) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 8/5/2025 7:29:08 PM