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Madhya Pradesh High Court

Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 4 August, 2025

1 COMP-9-2011 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) Dated : 04-08-2025 Shri K. Gopalkrishna, Sr. Advocate with Shri P.V. Shailajan, ADvocarte, Shri Summet Samvatsar, Advocate andShri Kaushtubh Fadnis - Advocate for the applicant.

Shri H.Y. Mehta, learned counsel for the Official Liquidator. Shri Yogesh Mittal, Advocate for UOI.

Shri Vivek Patwa - Advocate for Sun Star Infra.

As prayed by parties jointly, list on 8/9/2025.

(PAVAN KUMAR DWIVEDI) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 8/5/2025 7:29:08 PM