Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 23 June, 2025
1 COMP-3-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD ) COMP/4/2010 Dated : 23-06-2025 Parties through their counsel.
List the matter along with COMP No.9/2010.
(PAVAN KUMAR DWIVEDI) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 23-06-2025 19:23:57