Section 71(1)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

(a)such persons, to be known as counting supervisors and counting assistants, as he may appoint to assist him in the counting.

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