Patna High Court - Orders
Leela Singh vs Pritam Kumar & Anr on 13 October, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.402 of 2002
Leela Singh
Versus
Pritam Kumar & Anr
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08. 13.10.2011. Nobody appeared on behalf of the appellant. It appears that for non-compliance of the order dated 15.09.2011, the appeal has already been dismissed as against the respondent No.1 and 2. There are no other respondents in the appeal.
Since the appeal has already been dismissed as against respondent No.1 and 2, there is no other respondent. The whole appeal has become now incompetent to proceed. Accordingly, the whole appeal is dismissed.
Sanjeev/- (Mungeshwar Sahoo,J.)