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Patna High Court - Orders

Leela Singh vs Pritam Kumar & Anr on 13 October, 2011

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                             First Appeal No.402 of 2002
                                        Leela Singh
                                          Versus
                                   Pritam Kumar & Anr
                             ----------------------------------

08.   13.10.2011

. Nobody appeared on behalf of the appellant. It appears that for non-compliance of the order dated 15.09.2011, the appeal has already been dismissed as against the respondent No.1 and 2. There are no other respondents in the appeal.

Since the appeal has already been dismissed as against respondent No.1 and 2, there is no other respondent. The whole appeal has become now incompetent to proceed. Accordingly, the whole appeal is dismissed.

Sanjeev/- (Mungeshwar Sahoo,J.)