Punjab-Haryana High Court
Tarsem Singh And Others vs Manjit Kaur on 23 April, 2013
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No. M-12765 of 2013
Date of Decision: 23.04.2013
Tarsem Singh and others
...Petitioners
Versus
Manjit Kaur
...Respondent
CORAM: HON'BLE MR.JUSTICE MEHINDER SINGH SULLAR
Present: Mr. Manish Gupta, Advocate
for the petitioner.
Mehinder Singh Sullar , J. (Oral)
At the very outset, learned counsel intends to withdraw the present petition to enable the petitioners to file fresh petition.
Dismissed as withdrawn, with the aforesaid liberty, as prayed for.
(Mehinder Singh Sullar) 23.04.2013 Judge sk