Section 78(2) in The Punjab Co-operative Societies Rules, 1963
(2)In the case of other documents, sum calculated at the following rates:-(i)First two hundred words or under 0-75(ii)Every additional hundred words or fraction thereof 0-37[79. Form of order. [Section 85 (1)] - The orders of the liquidator under clauses (b) and (e) of sub-section (2) of section 59 shall be in the form given in Appendix G.] [Rules substituted by the Punjab Government Gazette Notification dated december 8, 1982 [(Section 4]][79A. - The Form of certificate to be issued under sub-section (2) of section 67-A shall be in the form given in appendix 'H'.] [Rules inserted by the Punjab Government Gazette Notification dated March 21, 1978 [(Section 2)]]
