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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 17 July, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-33
                             ORDER SHEET

                              APO/8/2021
                                 WITH
                              AP/641/2016

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE

                           SIKHA BASU
                               VS
                   BMA WEALTH CREATORS LIMITED


   BEFORE:
   The Hon'ble JUSTICE ARIJIT BANERJEE
                   AND
   The Hon'ble JUSTICE OM NARAYAN RAI
   Date : 17th July, 2025.


                                                                   Appearance:
                                                            Mr. Ratul Das, Adv.
                                                             ...for the appellant


                          Dictated by Arijit Banerjee, J.

The Court: On the request made by learned Advocate for the appellant, let this matter stand adjourned and be listed again on July 21, 2025.

(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) R.Bhar