Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 17 July, 2025
Author: Arijit Banerjee
Bench: Arijit Banerjee
OD-33
ORDER SHEET
APO/8/2021
WITH
AP/641/2016
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SIKHA BASU
VS
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
AND
The Hon'ble JUSTICE OM NARAYAN RAI
Date : 17th July, 2025.
Appearance:
Mr. Ratul Das, Adv.
...for the appellant
Dictated by Arijit Banerjee, J.
The Court: On the request made by learned Advocate for the appellant, let this matter stand adjourned and be listed again on July 21, 2025.
(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) R.Bhar