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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(2)(a) in Telangana District Boards Act, 1955

(a)he shall not act under this section in contravention of any order of the Board prohibiting the execution of any particular work or of any particular act, and