Bombay High Court
The Indian Performing Right Society ... vs Indian Performing Right Society Ltd on 5 June, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-39
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 135 OF 2020
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 21 OF 2021
Yash Raj Films Pvt.ltd. ....PETITIONER
V/S
Indian Performing Right Society Ltd. ....RESPONDENT
WITH INTERIM APPLICATION NO. 1032 OF 2019 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 9 OF 2021 The Indian Performing Right Society Limited ....PETITIONER V/S Ushodaya Enterprises Pvt Ltd ....RESPONDENT WITH INTERIM APPLICATION NO. 1794 OF 2020 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 21 OF 2021 Yash Raj Films Pvt.ltd. ....PETITIONER V/S Indian Performing Right Society Ltd. ....RESPONDENT WITH INTERIM APPLICATION NO. 645 OF 2020 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 9 OF 2021 Page 1/2 ::: Uploaded on - 05/06/2023 ::: Downloaded on - 07/06/2023 14:27:19 ::: The Indian Performing Right Society Limited ....PETITIONER V/S ....RESPONDENT Adv. Sapna Chaurasia a/w Darshit Jain i/b TMT Law practice for Plaintiff in COMIP Suit/21/2021. Adv. Sapna Chaurasia a/w Darshit Jain i/b TMT Law practice for Plaintiff in COMIP/9/21 Page 1/2 Mr. Thomas George, Ms. Tanvi Sinha, Mr. Navankur Pathak, Ms. Neeti Nihal, Ms. Roma Liya, i/b Saikrishna and Associates for Def., Indian Performing Rights Society in IA/135/2020 IN COMIP/21/21 Mr. Thomas George, Ms. Tanvi Sinha, Mr. Navankur Pathak, Ms. Neeti Nihal, Ms. Roma Liya, i/b Saikrishna and Associates for Plaintiff Indian Performing Rights Society in IA/1032/2019 IN COMIP/9/21 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 5th June, 2023 P.C. :
S. O. to 27/06/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/06/2023 ::: Downloaded on - 07/06/2023 14:27:19 :::