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Bombay High Court

The Indian Performing Right Society ... vs Indian Performing Right Society Ltd on 5 June, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                         Board Sr.No.:-39

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 135 OF 2020
                          In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 21 OF 2021

      Yash Raj Films Pvt.ltd.                     ....PETITIONER
                  V/S
      Indian Performing Right Society Ltd.      ....RESPONDENT

WITH INTERIM APPLICATION NO. 1032 OF 2019 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 9 OF 2021 The Indian Performing Right Society Limited ....PETITIONER V/S Ushodaya Enterprises Pvt Ltd ....RESPONDENT WITH INTERIM APPLICATION NO. 1794 OF 2020 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 21 OF 2021 Yash Raj Films Pvt.ltd. ....PETITIONER V/S Indian Performing Right Society Ltd. ....RESPONDENT WITH INTERIM APPLICATION NO. 645 OF 2020 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 9 OF 2021 Page 1/2 ::: Uploaded on - 05/06/2023 ::: Downloaded on - 07/06/2023 14:27:19 ::: The Indian Performing Right Society Limited ....PETITIONER V/S ....RESPONDENT Adv. Sapna Chaurasia a/w Darshit Jain i/b TMT Law practice for Plaintiff in COMIP Suit/21/2021. Adv. Sapna Chaurasia a/w Darshit Jain i/b TMT Law practice for Plaintiff in COMIP/9/21 Page 1/2 Mr. Thomas George, Ms. Tanvi Sinha, Mr. Navankur Pathak, Ms. Neeti Nihal, Ms. Roma Liya, i/b Saikrishna and Associates for Def., Indian Performing Rights Society in IA/135/2020 IN COMIP/21/21 Mr. Thomas George, Ms. Tanvi Sinha, Mr. Navankur Pathak, Ms. Neeti Nihal, Ms. Roma Liya, i/b Saikrishna and Associates for Plaintiff Indian Performing Rights Society in IA/1032/2019 IN COMIP/9/21 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 5th June, 2023 P.C. :

S. O. to 27/06/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/06/2023 ::: Downloaded on - 07/06/2023 14:27:19 :::