Section 71(2)(i) in The Haryana Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Haryana - Subsection

Section 71(2)(i) in The Haryana Motor Vehicles Rules, 1993

(i)if it has prior to the application given notice of its intention to reduce the number of transport vehicles of that class generally or in respect of the route or area to which the permit applies; or

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State of Haryana - Subsection

Section 71(2)(i) in The Haryana Motor Vehicles Rules, 1993