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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(2) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(2)The Tahsildar may also call upon the inamdar to produce his accounts containing the particulars specified in sub-rule (1).