[Cites 0, Cited by 0]
[Entire Act]
State of Maharashtra - Section
Section 7A in The Maharashtra State legal Aid and Advice Scheme, 1979
7A. [ Composition of the Bombay High Court Legal Aid and Advice Committee. [Clauses 7A, 7B, 7C, 7D, 7E, 7F. added by G. N., L. & J. D. No. LAB-1089/ (27)-XIV, dated 28th March, 1989, clause 7.]
- The Bombay High Court Legal Aid and Advice Committee shall consist of the following members, namely :-| (1) | The Advocate General of Maharashtra | Chairman. |
| (2) | The Registrar (Appellate Side), High Court, Bombay. | Vice-Chairman. |
| (3) | The Chairman of the Bar Council of Maharashtra. | Vice-Chairman. |
| (4) | The Government Pleader (Appellate Side), High Court, Bombay. | Vice-Chairman. |
| (5) | The President of the Advocates' Association of Western India,High Court, Bombay. | Ex-officioMember. |
| (6) | The President of the Bombay Bar Association, High Court,Bombay. | Ex-officioMember. |
| (7) | One person representing women to be nominated by the Chairmanof the Greater Bombay Legal Aid and Advice Committee. | Member. |
| (8) | One person representing Scheduled Castes and Scheduled Tribesto be nominated by the Chairman of the Greater Bombay Legal Aidand Advice Committee. | Member. |
| (9) | One representative of the State Legislature from GreaterBombay to be nominated by the Chairman of the Greater BombayLegal Aid and Advice Committee. | Member. |
| (10) | One retired Judge of any Court who is associated with LegalAid work and who is residing in Greater Bombay to be co-opted bythe Bombay High Court Legal Aid and Advice Committee. | Member. |
| (11) | One Social Worker, who is associated with Legal Aid work andwho is residing in Greater Bombay, to be Co-opted by the BombayHigh Court Legal Aid and Advice Committee. | Member. |
| (12) | The Member-Secretary of the Greater Bombay Legal Aid andAdvice Committee. | Ex-officioMember. |
| (13) | The Establishment Officer, Office of the Government Pleader(Appellate Side), High Court, Bombay. | Joint Secretary. |
| (14) | The Secretary. Bar Council of Maharashtra, High Court, Bombay. | Member-Secretary. |