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[Cites 0, Cited by 8] [Entire Act]

State of Tamilnadu - Section

Section 206 in Tamil Nadu District Municipalities Act, 1920

206. Stoppage of work endangering human life.

- Notwithstanding anything contained in any of the preceding sections, the executive authority may, at any time, stop the construct ion or reconstruction of any building if in his opinion the work in progress endangers human life.Wells