Himachal Pradesh High Court
Rajesh Kumar vs Hrtc And Others on 21 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
CWP No. 1317 of 2023
.
Decided on: 21st March, 2023
Rajesh Kumar .......Petitioner
Versus
HRTC and others ...Respondents
Coram
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Whether approved for reporting?1
For the petitioner:
r to
The Hon'ble Mr. Justice Virender Singh, Judge.
Mr. Rakesh
Advocate.
Kumar Dogra,
For the respondents: Ms. Shubh Mahajan, Advocate.
Tarlok Singh Chauhan, Judge. (Oral)
Apparently, this petition is mis-conceived, as the Contempt Court is already seized of the matter. Accordingly, the petition is dismissed. Pending application(s), if any, also stands disposed of.
( Tarlok Singh Chauhan )
Judge
March 21, 2023 ( Virender Singh )
(naveen) Judge
1
Whether the reporters of Local Papers may be allowed to see the judgment? Yes.
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