Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Odisha - Subsection Section 118(d) in The Orissa Town Planning and Improvement Trust Act, 1956 (d)paying the cost of management, excluding such portion thereof as may be debited to the capital account under clause (g) of Section 116;
