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State of Jharkhand - Section

Section 948 in Bihar Education Code, 1961

948. The Annual Report on Public Instruction.

- The Director of Public Instruction's annual report on public instruction contains (a) the annual statistics of educational institutions in the State in the form of the educational statistical tables prescribed on an All-India basis by the Government of India in the Ministry of Education and supplemented by a number of appendices giving additional statistical information which the Director considers useful and likely to prove of interest, and (b) the Director's report, the structure and topics of which are from time to time fixed on an All-India basis by the Government of India in the Ministry of Education. The report should be comprehensive and should contain a critical review of developments and other suitable topics in addition to those covered by the scheme of the report outlined by the Government of India, may also be dealt with by the Director at his discretion at suitable places within the framework of the scheme prescribed by the Government of India.(G. I. letter no. FI-2/53 S-8, dated 16th March, 1955.)