Delhi High Court - Orders
Suresh Sharma vs Ntro And Ors on 31 January, 2024
Author: Rekha Palli
Bench: Rekha Palli, Rajnish Bhatnagar
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12105/2021
SURESH SHARMA ..... Petitioner
Through: Mr. M.K.Bhardwaj, Mr. M.D.Jangra,
Advs.
versus
NTRO AND ORS ..... Respondent
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Adv. for R-1, 2 & 5.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 31.01.2024
1. Learned arguing counsel for the petitioner is stated to be held up before another Bench.
2. List on 11.07.2024.
REKHA PALLI, J RAJNISH BHATNAGAR, J JANUARY 31, 2024 al This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2024 at 23:00:20